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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(i) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(i)Taxation licence shall be surrendered to the proper authority within three days of the date of issue of the licence in the case of refund of tax for the first month of the quarter/half-year/year for which tax was paid, and for any subsequent month or months within three days from the commencement of the month.