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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(j) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(j)"duty" means "Excise Duty" or "Countervailing Duty" as defined in clause( 6a )of section 2 (of the Act);