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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(12) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(12)"Implementing Agency" means any Department of the Central Government or State Government or any local authority or Non-Governmental Organisation authorized by Central Government or the State Government to undertake the implementation of any work taken up under MGNREGS;