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[Cites 0, Cited by 5] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Drugs (Control) Act, 1950

(2)This section shall apply only to such drugs as the Chief Commissioner may, by order published in the Official Gazette, specify for the purpose:Provided that nothing contained in this section shall apply to a dealer or producer in respect of any drug sold or produced by him.