Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(2B)] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(2B)(b) in Telangana Forest Act, 1967

(b)an opportunity of making a representation in writing within such reasonable time as may be specified in the notice against the grounds for confiscation; and