Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 22 in Arunachal Pradesh Housing Board Act, 2014

22. Sanction to Scheme, Budget and establishment schedule.

- The State Government may sanction the Budget and the schedule of officers and staff or servants forwarded to it with such modification as it deems fit.