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State of Maharashtra - Section

Section 82B in Nagpur Improvement Trust Act, 1936

82B. [ Keeping of capital account and revenue account. [Inserted by Central Provinces and Berar Act XXXIV of 1949, section 26.]

(1)The Trust shall keep a capital account and a revenue account.
(2)The capital account shall show separately all expenditure incurred by the Trust on each improvement scheme.]