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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Madhya Pradesh - Subsection

Section 88(2)(b) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)the ways and means of mobilising human and material resources to ensure social justice to the juveniles of both categories;