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[Cites 0, Cited by 0] [Section 249(1)] [Section 249] [Entire Act]

State of Madhya Pradesh - Subsection

Section 249(1)(d) in The M.P. Municipal Corporation Act, 1956

(d)keeping m or upon any building used or intended to be used as a dwelling house or within fifteen feet of such building any quantity of cotton in excess of such quantity as may be prescribed by [bye-laws] [Inserted by M.P. Act No. 13 of 1961.] in this behalf;