Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Andhra Pradesh - Subsection Section 35(a) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F (a)procedure which the Magistrates and Police officers shall adopt in the execution of their duties they have been charged with by virtue of this Act;
