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[Cites 0, Cited by 0] [Section 62(4)] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(4)(iii) in The Calcutta Police Act, 1866

(iii)if the rule were made under clause (h), clause (i) or clause (j) of sub-section (1)--to fine which may extend to one hundred rupees.