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Union of India - Section

Section 12 in The Art Silk Textiles (Production and Distribution) Control Order, 1962

12. Delegation of powers. - The Textile Commissioner may, by general or special order, in writing and with the previous sanction of the Central Government, authorise any officer to exercise on his behalf all or any of his powers and functions under this Order.] [Inserted by S.O. 1900, dated 8th June, 1965.]

[Inserted by S.O. 3424, dated 25th July, 1984.][Inserted by S.O. 1960, dated 8th June, 1965 (w.e.f. 8th June, 1965).][Substituted by S.O. 228(E), dated 25th March, 1985 (w.e.f. 26th March, 1985).]