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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(1)(xxiii) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(xxiii)The Vice-chancellor may, for purpose of consultation, invite any two Scientists and/or two extension experts as per the need of the agenda to attend the meeting.