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[Cites 0, Cited by 0] [Section 304D] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304D(1) in The Himachal Pradesh Municipal Corporation Act, 1994

(1)No person shall print or publish, or cause to be printed or published, any election pamphlet or poster which does not bear on its face the names and addresses of the printer and the publisher thereof.