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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2) in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

(2)Any institution which was approved and recognised or affiliated, or deemed to be approved and recognised or affiliated under the Act, and the approval and recognition or affiliation of which is in force immediately before the appointed day, shall, on the same terms and conditions, continue thereafter to be so approved and recognised or affiliated only by or to the Council reconstituted or constituted or deemed to be constituted for that part of the State of Bombay, Mysore or Rajasthan to which the Act extends and in which such institution is situated, until the approval or affiliation, as the case may be, is duly withdrawn.