Kerala High Court
R.Raviraj vs State Of Kerala on 22 July, 2011
Author: K.M. Joseph
Bench: S.Siri Jagan, K.M. Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 96 of 2010(J)
1. R.RAVIRAJ, UPPER DIVISION CLERK,
... Petitioner
Vs
1. STATE OF KERALA,
... Respondent
2. THE CONTROLLER OF LEGAL METROLOGY,
For Petitioner :SRI.KRB.KAIMAL (SR.)
For Respondent : No Appearance
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :22/07/2011
O R D E R
K. M. JOSEPH &
M.L. JOSEPH FRANCIS, JJ.
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W.P(CRL). NO. 96 OF 2010 S
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Dated this the 25th June, 2010
JUDGMENT
K.M. Joseph, J.
Learned counsel for the petitioner submits that the petitioner has been released and the Writ Petition may be dismissed as not pressed. Accordingly, the Writ Petition is dismissed as not pressed.
Sd/= K.M. JOSEPH, JUDGE Sd/= M.L. JOSEPH FRANCIS, JUDGE kbk.
// True Copy // PS to Judge