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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(7)(b) in Andhra Pradesh Motor Transport Workers Rules, 1963

(b)A record of the dates on which lime-washing, colour washing, varnishing of painting, as the case may be, is carried out, shall be maintained on a register in Form No. IV.