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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Goa - Subsection

Section 42(2)(a) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(a)the maintenance of registers, books and forms by a hotel-keeper, dealer or travel agent for conduct of business;