Section 24(2)(iv) in Control of National Highways Land and Traffic) Act, 2002

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Union of India - Subsection

Section 24(2)(iv) in Control of National Highways Land and Traffic) Act, 2002

(iv)to make a temporary excavation for carrying out any repairs or improvements to adjoining buildings, and such permission shall be granted subject to the conditions and on payment of the rent and other charges by issuing permit in the form as may be prescribed:

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Union of India - Subsection

Section 24(2)(iv) in Control of National Highways Land and Traffic) Act, 2002