Himachal Pradesh High Court
Harvinder Jeet & Others vs . State Of H.P. & Others. on 1 September, 2022
Bench: Sabina, Sushil Kukreja
Harvinder Jeet & Others Vs. State of H.P. & others.
CWPOA No. 4151 of 2020 .
01.09.2022 Present: Mr. Pankaj, Advocate on behalf of Mr. Vikas Rajput, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Admit.
List with CWPOA No. 4040 of 2020.
r ( Sabina)
Judge
(Sushil Kukreja )
September 1, 2022 (ravinder) Judge
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