Jammu & Kashmir High Court
Mr. R K Verma vs Sterlite Technologies Ltd. And Anr on 24 May, 2024
Author: Chief Justice
Bench: Chief Justice
Sr. No. 9
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
ATJAMMU
(THROUGH VIRTUAL MODE)
CJ Court
Case: Arb P No. 2/2022
Mr. R K Verma .....Appellant/Petitioner(s)
Through :- Mr. G S Thakur, Advocate.
v/s
Sterlite Technologies Ltd. and anr. .....Respondent(s)
Through :- Mr. Inderjeet Gupta, Advocate.
CORAM: HON'BLE THE CHIEF JUSTICE
ORDER
24.05.2024 It is submitted that the rejoinder has been filed by learned counsel for the petitioner.
Learned counsel for the respondents seeks some time to go through the same.
Time is granted.
List on 4th July 2024.
(N. KOTISWAR SINGH) CHIEF JUSTICE JAMMU 24.05.2024 SUNITA/PS