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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(1)(iv) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(iv)a plan (in single line) of the wiring in duplicate, a copy of which shall be sent to the Electrical Inspector.