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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Andhra Pradesh - Subsection

Section 42(7) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(7)All the ballot papers on which the words " Cancelled-voting procedure violated " are recorded, shall be kept in a separate cover which shall bear on its face the words " ballot papers-voting procedure violated.