Section 38(2)(b) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

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State of Haryana - Subsection

Section 38(2)(b) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(b)if the Maharshi Dayanand University or the Kurukshetra University, or any other university in the State has held any examination, the result of which have been published but the degrees relating thereto have not been conferred or issued or the result of any such examination has not been published by the said university, then such examination shall be deemed to have been held by the respective university as mentioned above.

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State of Haryana - Subsection

Section 38(2)(b) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008