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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3)(l) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(l)to improve the supply of other agricultural inputs; m) to ensure creation and development of marketing, processing and warehousing facilities;