Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act] State of Karnataka - Subsection Section 13(5)(b) in Karnataka Right of Children to Free and Compulsory Education Rules, 2012 (b)Ensure the implementation of clauses (a) and (e) of section 24 and section 28 of the Act.