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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(1)(i) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

(i)There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen.