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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(9)(c) in Bombay Merged Areas, Enclaves and Specified Areas (Amendment of Laws) Act, 1950

(c)for the words "for a period of three years from the said date" the words, figures and letters "up to the 25th day of January 1953" shall be substituted;