Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Uttarakhand - Subsection Section 35(4) in The Uttarakhand Police Act, 2007 (4)Suggest towards evaluating organizational performance of the police against(i)performance indicators, as identified and laid down by the State Police Board itself;(ii)resources available with, and constraints of the police;
