Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 36 in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018 36. Outsourcing of activities by insurance broker. - An Insurance Broker can outsource the activities given in Schedule II - Form X based on a Board approved policy.
