Section 282(a) in Rajasthan Land Revenue (Land Records) Rules, 1957
(a)[trainees] [Substituted 'candidates' by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).] who are on the roll of the Patwar schools, and have attended the school for at least 75% of the working days of the whole session, or