National Green Tribunal
Avinash Kumar Ray vs Ministry Of Environment Forest And ... on 18 September, 2020
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item No. 08 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(By Video Conferencing)
Original Application No. 193/2020
(I.A. No. 297/2020& I.A. No. 298/2020)
Avinash Kumar Ray Applicant(s)
Versus
Ministry of Environment, Forest &
Climate Change & Ors. Respondent(s)
Date of hearing: 18.09.2020
CORAM: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
HON'BLE MR. JUSTICE S. P. WANGDI, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
Applicant(s): Mr. ANS Nadkarni, Senior Advocate with Ms. Pallavi Pratap,
Advocate
ORDER
List on 07.01.2021 along with O.A. No. 208/2019, Sandeep Kumar Singh v. State of UP & Ors.
Adarsh Kumar Goel, CP S. P. Wangdi, JM Dr. Nagin Nanda, EM September 18, 2020 A 1