Madras High Court
K. C. Jayabalan vs Siddiq on 21 March, 2025
Author: P.Velmurugan
Bench: P. Velmurugan
CONT P No. 129 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 21-03-2025
CORAM
THE HONOURABLE MR JUSTICE P. VELMURUGAN
CONT P No. 129 of 2025
1. K. C. Jayabalan
S/o. K.Chandrasekaran, No. 113/57
Kutchery Road, Mylapore Chennai 04
Petitioner(s)
Vs
1. Siddiq,
The Managing Director (cmrl ),
Chennai Metro Rail Ltd., Nandanam
Chennai-600 034
2.Livingston
The District Revenue Officer (design),
(cmrl) Chennai Metro Rail Ltd.,
Nandanam Chennai
3.Ramamoorthy
The District Revenue Officer,
Land Acquisition, (CMRL)
Chennai Metro Rail Ltd., Nandanam,
Chennai
4.Anbu selvan
The Deputy Collector,
Thoraipakkam Range, (cmrl)
https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/03/2025 04:00:55 pm )
CONT P No. 129 of 2025
Chennai Metro Rail Ltd., Nandanam
Chennai
5.Leela
The Tahsildar Land Acqusition (cmrl)
Chennai Metro Rail Ltd., Nandanam
Chennai
Contemnor(s)
PRAYER: This petition filed under Section 11 of Contempt of Courts Act 1971,
to punish the respondents herein for their wilful disobedience of the order of
this Court dated 28/03/2024 passed in WP.No.7592 of 2024.
For Petitioner Mr.R.Chandrasekaran
For
Contemnor(s): Mr.B.Vijaya, SC for CMRL(R1)
Mr.A.Selvendran,
Special Government Pleader –
For R2 - R5 .
ORDER
The petitioner has filed this contempt petition, to punish the respondents for disobeying the order of this Court dated 28/03/2024 passed in WP.No.7592 of 2024.
2.When the matter is taken up for hearing, it is submitted by the learned Special Government Pleader appearing for the respondents that the order of this Court dated 28/03/2024 passed in WP.No.7592 of 2024 has been complied with. He has filed the copy of the order dated 24.05.2024 passed by the official respondent concerned.
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3. Recording the same, this Contempt Petition is closed. However, the petitioner is at liberty to work out his remedy in the manner known to law against the order passed by the concerned official respondent, if he is aggrieved with the same.
21-03-2025 mfa Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/03/2025 04:00:55 pm ) CONT P No. 129 of 2025 To
1.Siddiq, The Managing Director (cmrl ) Chennai Metro Rail Ltd., Nandanam Chennai- 600 034
2.Livingston The District Revenue Officer (design), (cmrl) Chennai Metro Rail Ltd., Nandanam Chennai
3.Ramamoorthy The District Revenue Officer Land Acquisition, (CMRL) Chennai Metro Rail Ltd., Nandanam, Chennai
4.Anbu selvan The Deputy Collector Thoraipakkam Range, (cmrl) Chennai Metro Rail Ltd., Nandanam Chennai
5.Leela The Tahsildar Land Acqusition (cmrl) Chennai Metro Rail Ltd., Nandanam Chennai
6. The Public Prosecutor, High Court, Chennai.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/03/2025 04:00:55 pm ) CONT P No. 129 of 2025 P.VELMURUGAN J.
mfa CONT P No. 129 of 2025 21-03-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 25/03/2025 04:00:55 pm )