Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Vaccination Act, 1957

(2)The District Health Officer or, where there is no such officer, the Medical Officer-in-charge of a district shall be the Superintendent of Vaccination.