Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 86] [Section 41] [Entire Act] Union of India - Subsection Section 41(1) in Income Tax Rules, 1962 (1)A claim for refund under Chapter XIX shall be made in Form No. 30.
