Section 13 in West Bengal Municipal (Building) Rules, 2007
13. Specification and other information to accompany the application with building plan.
Every such application shall further be accompanied by a brief specification giving the following information :(a)the materials, and method of construction to be used for external walls, partition walls, foundations, roofs, floors, stairs, fire place and chimneys;(b)the manner in which roof drainage and house drainage and the surface drainage of the site will be disposed of;(c)the manner, if any, in which it is proposed to pave the court-yard and open spaces in the building or premises and the scope to which the surface is to be made in each case;(d)the means of access that will be available for removal of nuisance;(e)proposed occupancy or use of the building for ensuring conformity with the provisions of Chapter XIV of the Act;(f)the area of plot, area of the plinth of the proposed and existing buildings, if any, and the area of open spaces left;(g)the number and area of each tenement, the area put to different occupancy or use group in all the floors of the proposed building including the same for existing building, if any;(h)safety measures proposed to be taken during the construction of the building;(i)for buildings, other than residential and educational buildings, the means of ingress and egress of vehicles shall be indicated;(j)the position of water tanks with size which shall have to be constructed below the ground or just above;(k)the area of garage, if any;(l)number of flats proposed to be built in each floor and total number of flats, if any;(m)calculation of F.A.R.; and(n)an indemnity bond in Form I', in the case of building plans having provisions for deep foundation work, piling work, construction of basement or underground construction.
