Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 9 in The Karnataka Open Places (Prevention Of Disfigurement) Act, 1981 9. Other laws not affected.- The provisions of this Act are in addition to, and not in derogation of, the provisions of any other law for the time being in force.
