Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Rajasthan - Subsection Section 33(iii) in The Rajasthan Agricultural Produce Markets Rules, 1963 (iii)direct in cases of emergency the execution or stoppage of any work or the doing of any work which requires the sanction of the market committee;
