Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Chattisgarh - Subsection Section 19(a) in Chhattisgarh Rent Control Adaptation Rules, 2016 (a)Every record shall consist of five files to be named and marked, respectively as File A, File A-l, File C-l. File C-2 and File D.
