Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (2)to promote equality of opportunities and social justice as enshrined in the Constitution of India and to be a catalyst in socio-economic transformation;
