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State of Bihar - Section

Section 23 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

23.

Rules for the construction of buildings along the Patna-Gaya road and in the Kadamkuan Government estates in Patna and the Tatanagar Khasmahal land in Singhbhum are given in Appendix D.
(iii)Char or Diara Lands