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Allahabad High Court

Atul Kumar And Another vs State Of U.P. on 23 May, 2016

Bench: Vikram Nath, Pratyush Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 6382 of 2007
 

 
Appellant :- Atul Kumar And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Srivastava,Ashok Gupta,Bedkant Mishra,Ghan Shyam Das,Neeraj Srivastava,S.K. Mishra,S.K. Trivedi,S.K.Chaubey,Shivendra Singh,Somil Srivastava,Viresh Mishra
 
Counsel for Respondent :- Govt. Advocate,S.K.Tripathi,Sahabuddin,Sanjeev Trivedi
 

 
Hon'ble Vikram Nath,J.
 

Hon'ble Pratyush Kumar,J.

Sri Ghanshyam Dass, learned counsel for the appellants states that he has filed amendment application  on 26.4.2016  for correction of the name of the father  of the  appellant no.2, Yogendra Kumar. The said application is not on record. 

Office is directed to trace out the same and place it on record.

Put up this matter, in the additional cause list, on 27.5.2016.

Order Date :- 23.5.2016 G.S