Allahabad High Court
Atul Kumar And Another vs State Of U.P. on 23 May, 2016
Bench: Vikram Nath, Pratyush Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 6382 of 2007 Appellant :- Atul Kumar And Another Respondent :- State Of U.P. Counsel for Appellant :- Pankaj Srivastava,Ashok Gupta,Bedkant Mishra,Ghan Shyam Das,Neeraj Srivastava,S.K. Mishra,S.K. Trivedi,S.K.Chaubey,Shivendra Singh,Somil Srivastava,Viresh Mishra Counsel for Respondent :- Govt. Advocate,S.K.Tripathi,Sahabuddin,Sanjeev Trivedi Hon'ble Vikram Nath,J.
Hon'ble Pratyush Kumar,J.
Sri Ghanshyam Dass, learned counsel for the appellants states that he has filed amendment application on 26.4.2016 for correction of the name of the father of the appellant no.2, Yogendra Kumar. The said application is not on record.
Office is directed to trace out the same and place it on record.
Put up this matter, in the additional cause list, on 27.5.2016.
Order Date :- 23.5.2016 G.S