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State of Odisha - Section

Section 7 in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994

7. Payment of the Amount by the State Government.

- For the transfer to, and vesting in, the State Government, under section 3, of the Power Station and the right, title and interest of the Board in relation to the Power Station, there shall be given by the State Government to the Board such amount as may be determined in the manner specified in Chapter VI.