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State of West Bengal - Section

Section 39 in Amity university Act, 2014

39. Powers to make rules.

- (l) Subject to the provisions of this Act, the State Government shall have powers to make rules for the purpose of duly carrying out the provisions of this Act.
(2)Every rules made by the State Government under this Act shall, as soon as they are made, be laid down before the State Legislature while it is in session.