Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 2 in The Police Act, Svt. 1983 [Jammu and Kashmir] 2. Commencement This Act shall come into force on and from the date1 of its third publication in the Jammu and Kashmir Government Gazette.
