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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(1)An application for recognition shall be made in prescribed Form -
(a)by an officer authorised by the Government in case of an institution established and owned by the Government.
(b)by the Organizing or the Managing Body in case of any other Institution.