(3)[***] [Omitted 'clause (a) and (b)' by Notification No. 12-2/2006-CCH(Part)31254, dated 2.3.2012 (w.e.f. 16.11.1989).](c)While submitting applications for permission to start such Post Graduate Course, they shall also submit a no objection certificate from the State Government and provisional affiliation from concerned University.]
