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[Cites 0, Cited by 0] [Section 484A(1)] [Section 484A] [Entire Act]

NCT Delhi - Subsection

Section 484A(1)(v) in The Delhi Municipal Corporation Act, 1957

(v)to coordinate the collection and sharing of Toll Tax from Toll centres/ gates that are under the control of respective Corporations in which they are located on the basis of such principles as may be prescribed.