Delhi High Court - Orders
Management Of Ashok Hotel (Itdc) vs Their Workmen & Anr on 18 December, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 199/2013 & CM No.19533/2022
MANAGEMENT OF ASHOK HOTEL (ITDC)..... Appellant
Through: Mr. Ravi Sikri, Sr. Adv. with
Mr. Jasbir Bidhuri, Mr.
Deepank Yadav & Ms. Kanak
Grover, Advs.
Versus
THEIR WORKMEN & ANR. ..... Respondents
Through: Mr. A.P. Dhamija, Mr. J.P.
Singh & Ms. Tanya Sharma,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 18.12.2023
1. Mr. Ravi Sikri, learned senior counsel appearing for the appellant submits that although written submission was filed, the same is not on record.
2. He seeks time to place the same on record.
3. He further states that he has received the copy of the written submission of the respondents and needs time to examine the same.
4. At his request, list on 23.01.2024 at 2:30 PM.
VIBHU BAKHRU, J AMIT MAHAJAN, J DECEMBER 18, 2023 'gsr' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2023 at 22:04:33