Madhya Pradesh High Court
Abhijeet Panchal vs The State Of Madhya Pradesh on 3 August, 2018
THE HIGH COURT OF MADHYA PRADESH
Case No.________________of __________
Gwalior, 03/08/2018
Due to paucity of time, the matters are
adjourned as under:
Serial Numbers Next date of listing
6 to 9, 11, 13, 16, 21 to Next Week
23, 42, 58 to 60, 63 to
67
24 to 28, 30, 31, 33, 35, After two weeks
36, 38, 39, 41, 43 to 47,
68, 69, 71, 72
49 to 54, 56, 73, 74, 76 After four weeks
Interim order, if any, passed earlier shall
continue till next date of listing.
(Sanjay Yadav)
Judge
pd
PAWAN
DHARKAR
2018.08.04
11:08:12 -07'00'